Section 9(i) in The Resettlement and Rehabilitation of Oustees of ACC Cement Factory, Gaggal (Grant of Land) Scheme, 1980
(i)A signed statement by the applicant supported by an affidavit duly attested by an Executive Magistrate giving complete details of land held by him whether as owner, tenant or lessee, whether individually or collectively before and after acquisition of his land for the construction of ACC Cement Factory Gaggal.
