Delhi High Court - Orders
Spicejet Limited vs Kal Airways Pvt Ltd & Ors on 19 April, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~23, 24, 42 & 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 42/2019 & I.A. 1281/2019
SPICEJET LIMITED ..... Petitioner
Through: Mr. Atul Sharma, Mr. Abhinav
Sharma and Mr. Kashish Arora,
Advocates.
versus
KAL AIRWAYS PVT LTD & ORS. ..... Respondents
Through: Appearance not given.
+ O.M.P. (COMM) 43/2019 & I.A. 1286/2019
AJAY SINGH ..... Petitioner
Through: Mr. Atul Sharma, Mr. Abhinav
Sharma and Mr. Kashish Arora,
Advocates.
versus
KAL AIRWAYS PVT LTD & ORS. ..... Respondents
Through: Appearance not given.
+ O.M.P. (COMM) 450/2018 & I.A. 14911/2018
KAL AIRWAYS PVT. LIMITED ..... Petitioner
Through: Appearance not given.
versus
SPICEJET LTD & ANR. ..... Respondents
Through: Mr. Atul Sharma, Mr. Abhinav
Sharma and Mr. Kashish Arora,
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:20.04.2022
13:04:48
Advocates.
+ O.M.P. (COMM) 451/2018 & I.As. 14913/2018, 6950/2019
KALANITHI MARAN ..... Petitioner
Through: Appearance not given.
versus
SPICEJET LIMITED & ANR. ..... Respondents
Through: Mr. Atul Sharma, Mr. Abhinav
Sharma and Mr. Kashish Arora,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 19.04.2022 At joint request of counsel for the parties, re-notify on 03rd November, 2022.
SANJEEV NARULA, J APRIL 19, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.04.2022 13:04:48