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Delhi High Court - Orders

Spicejet Limited vs Kal Airways Pvt Ltd & Ors on 19 April, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~23, 24, 42 & 43
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   O.M.P. (COMM) 42/2019 & I.A. 1281/2019
                              SPICEJET LIMITED                                  ..... Petitioner
                                             Through:   Mr. Atul Sharma, Mr. Abhinav
                                                        Sharma and Mr. Kashish Arora,
                                                        Advocates.

                                             versus

                              KAL AIRWAYS PVT LTD & ORS.                    ..... Respondents
                                             Through:   Appearance not given.

                          +   O.M.P. (COMM) 43/2019 & I.A. 1286/2019
                              AJAY SINGH                                        ..... Petitioner
                                             Through:   Mr. Atul Sharma, Mr. Abhinav
                                                        Sharma and Mr. Kashish Arora,
                                                        Advocates.

                                             versus

                              KAL AIRWAYS PVT LTD & ORS.                    ..... Respondents
                                             Through:   Appearance not given.

                          +   O.M.P. (COMM) 450/2018 & I.A. 14911/2018
                              KAL AIRWAYS PVT. LIMITED                          ..... Petitioner
                                             Through:   Appearance not given.

                                             versus

                              SPICEJET LTD & ANR.                           ..... Respondents
                                             Through:   Mr. Atul Sharma, Mr. Abhinav
                                                        Sharma and Mr. Kashish Arora,



Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:20.04.2022
13:04:48
                                                                   Advocates.

                          +       O.M.P. (COMM) 451/2018 & I.As. 14913/2018, 6950/2019
                                  KALANITHI MARAN                                           ..... Petitioner
                                                     Through:     Appearance not given.

                                                     versus

                                  SPICEJET LIMITED & ANR.                               ..... Respondents
                                                     Through:     Mr. Atul Sharma, Mr. Abhinav
                                                                  Sharma and Mr. Kashish Arora,
                                                                  Advocates.

                                  CORAM:
                                  HON'BLE MR. JUSTICE SANJEEV NARULA
                                               ORDER

% 19.04.2022 At joint request of counsel for the parties, re-notify on 03rd November, 2022.

SANJEEV NARULA, J APRIL 19, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.04.2022 13:04:48