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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rajasthan Schools (Regulation of Fee) Rules, 2017

(2)The Chairperson of the Parent-Teachers Association shall call the meeting-of the Association. The Secretary shall issue notice of the meeting in Form-I, fifteen days in advance, to all members of the Parent-Teachers Association.