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State of Assam - Section
Section 16 in The Assam Court-Fees (Amendment) Act, 1950
16. Amendment of Schedule II. Article 18.
- In Article 18 of the Second Schedule to the principal Act, the following shall be substituted, namely,-| "18. | Application under Section 14 or Section 20 of the IndianArbitration Act, 1940 for a direction for filing an award or foran order for filing an agreement | When presented to a Munsiffs Court | Fifty rupees. |
| When presented to any other Court | Fifty rupees." |