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Union of India - Section

Section 12 in The Cyber Regulations Appellate Tribunal (Salary, Allowances And Other Terms And Conditions Of Service Of Presiding Officer) Rules, 2003

12. Residuary provision

.-Matters relating to the conditions of service of the Presiding Officer with respect of which no express provision has been made in these rules shall be as per the rules applicable to Group "A "officers of Central Government.