Delhi High Court - Orders
Ltd vs Tomorrow Land Technologies Exports Ltd ... on 9 January, 2026
Author: Navin Chawla
Bench: Navin Chawla
$~2 to 5 (Special Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(2)+ EFA(OS) 19/2018 & CM APPLs. 51232/2018, 231/2020,
12415/2021
HOUSING & URBAN DEVELOPMENT CORPORATION
LTD .....Appellant
versus
TOMORROW LAND TECHNOLOGIES EXPORTS LTD &
ANR .....Respondents
(3) RFA(OS) 79/2018 & CM APPLs. 48747/2018, 48748/2018
HOUSING & URBAN DEVELOPMENT CORPORATION
LTD (HUDCO) .....Appellant
versus
TOMORROW LAND TECHNOLOGIES EXPORTS LTD &
ANR .....Respondents
(4) RFA(OS) 1/2025
M/S TOMMORROWLAND LIMITED, FORMERLY
KNOWN AS M/S SHOES EAST LTD .....Appellant
versus
HOUSING AND URBAN DEVELOPMENT CORPORATION
LTD AND ANR .....Respondents
(5) RFA(OS) 2/2025
M/S TOMMORROWLAND LIMITED, FORMERLY
KNOWN AS M/S SHOES EAST LTD .....Appellant
versus
HOUSING AND URBAN DEVELOPMENT CORPORATION
LTD AND ANR .....Respondents
Present: Mr.Rohit Sharma, Mr.Nikhil Purohit and Mr.Jatin
Lalwani, Advs. for HUDCO
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/01/2026 at 20:35:40
Ms.Iram Majid, CGSC with Mohd. Suboor and
Mr.Shivam Parashar, Advs. for UOI
Mr.Pavan Sachdeva, Mr.Ishan Sachdeva and Mr.K.
K. R. Dass, Advs. for Tomorrow Land
Technologies Exports Ltd.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 09.01.2026 The Hon'ble Division Bench could not assemble today as Hon'ble Ms. Justice Renu Bhatnagar is on leave today.
Re-list on 6th February, 2026.
BY ORDER (COURT MASTER) JANUARY 9, 2026/ns This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/01/2026 at 20:35:40