Gauhati High Court
Page No.# 1/3 vs The State Of Assam And 6 Ors on 17 March, 2021
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/3
GAHC010162982020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5281/2020
TARAKESHWAR CHOUDHURY AND ANR
S/O- LT. RATNESHWAR CHOUDHURY, R/O- SANTIPUR, P.O. AND P.S.
BHARALUMUKH, GHY-741404
2: DINESH CHANDRA BARMAN
S/O- LT. MADHAB CHANDRA BARMAN
R/O- NAMGARH PATH
RUKMINI NAGAR
GHY-0
VERSUS
THE STATE OF ASSAM AND 6 ORS
REP. THROUGH THE SECY. TO THE GOVT. OF ASSAM, EDUCATION
(HIGHER) DEPTT., SACHIBALAYA, DISPUR, GHY-06
2:THE DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:MALABIKA TALUKDAR
SANTIPUR
WARD NO-5 BHUTAN ROAD
P.O. RANGIA
PIN- 781354
DIST.- KAMRUP
4:DR. HEMANTA KUMAR SARMA
PROFESSOR
DEPTT. OF MATHEMATICS
GAUHATI UNIVERSITY
GOPINATH BORDOLOI NAGAR
GHY-14
Page No.# 2/3
ASSAM
5:THE J.B. LAW COLLEGE SOCIETY
HEADED BY DR. HEMANTA KUMAR SARMA
PROFESSOR
DEPTT. OF MATHEMATICS
GAUHATI UNIVERSITY
GOPINATH BORDOLOI NAGAR
GHY-14
ASSAM
6:THE BAR COUNCIL OF INDIA
REP. BY ITS SECY. HAVING ITS OFFICE AT 21 ROUSE AVENUE
INSTITUTIONAL AREA
NEW DELHI
7:THE GAUHATI UNIVERSITY
REP. BY THE REGISTRAR GAUHATI UNIVERSITY
GOPINATH BORDOLOI NAGAR
GHY-14
ASSA
Advocate for the Petitioner : MR. P K GOSWAMI
Advocate for the Respondent : SC, HIGHER EDU
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 17.03.2021 Heard Mr. P. K. Goswami, learned Senior Counsel appearing for the petitioners assisted by Mr. B. D. Goswami, learned Advocate.
Issue Notice returnable after 4 (four) weeks. Mr. K. Gogoi, learned counsel accepts notice on behalf of respondents no. 1 and 2. The petitioner shall take steps for service of Notice on the respondents no. 3 to 7 vide registered post with A/D within 2 (two) days.
Issue Notice on stay.
Page No.# 3/3 The prayer for interim order will be considered on the next date. List the matter after 4 (four) weeks.
JUDGE Comparing Assistant