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Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 6 Ors on 17 March, 2021

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                   Page No.# 1/3

GAHC010162982020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5281/2020

         TARAKESHWAR CHOUDHURY AND ANR
         S/O- LT. RATNESHWAR CHOUDHURY, R/O- SANTIPUR, P.O. AND P.S.
         BHARALUMUKH, GHY-741404

         2: DINESH CHANDRA BARMAN
          S/O- LT. MADHAB CHANDRA BARMAN
          R/O- NAMGARH PATH
          RUKMINI NAGAR
          GHY-0

         VERSUS

         THE STATE OF ASSAM AND 6 ORS
         REP. THROUGH THE SECY. TO THE GOVT. OF ASSAM, EDUCATION
         (HIGHER) DEPTT., SACHIBALAYA, DISPUR, GHY-06

         2:THE DIRECTOR OF HIGHER EDUCATION
         ASSAM
          KAHILIPARA
          GHY-19

         3:MALABIKA TALUKDAR
          SANTIPUR
         WARD NO-5 BHUTAN ROAD
          P.O. RANGIA
          PIN- 781354
          DIST.- KAMRUP

         4:DR. HEMANTA KUMAR SARMA
          PROFESSOR
          DEPTT. OF MATHEMATICS
          GAUHATI UNIVERSITY
          GOPINATH BORDOLOI NAGAR
          GHY-14
                                                                                  Page No.# 2/3

             ASSAM

            5:THE J.B. LAW COLLEGE SOCIETY
             HEADED BY DR. HEMANTA KUMAR SARMA
             PROFESSOR
             DEPTT. OF MATHEMATICS
             GAUHATI UNIVERSITY
             GOPINATH BORDOLOI NAGAR
             GHY-14
            ASSAM

            6:THE BAR COUNCIL OF INDIA
             REP. BY ITS SECY. HAVING ITS OFFICE AT 21 ROUSE AVENUE
            INSTITUTIONAL AREA
             NEW DELHI

            7:THE GAUHATI UNIVERSITY
             REP. BY THE REGISTRAR GAUHATI UNIVERSITY
             GOPINATH BORDOLOI NAGAR
             GHY-14
            ASSA

Advocate for the Petitioner   : MR. P K GOSWAMI

Advocate for the Respondent : SC, HIGHER EDU




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                          ORDER

Date : 17.03.2021 Heard Mr. P. K. Goswami, learned Senior Counsel appearing for the petitioners assisted by Mr. B. D. Goswami, learned Advocate.

Issue Notice returnable after 4 (four) weeks. Mr. K. Gogoi, learned counsel accepts notice on behalf of respondents no. 1 and 2. The petitioner shall take steps for service of Notice on the respondents no. 3 to 7 vide registered post with A/D within 2 (two) days.

Issue Notice on stay.

Page No.# 3/3 The prayer for interim order will be considered on the next date. List the matter after 4 (four) weeks.

JUDGE Comparing Assistant