Calcutta High Court
M/S. Plasto-Sen Ltd. & Anr vs Second Industrial Tribunal & Ors on 22 September, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP 613 OF 2011
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S. PLASTO-SEN LTD. & ANR.
Versus
SECOND INDUSTRIAL TRIBUNAL & ORS.
.........
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK Date : 22nd September, 2016.
Ms. D. Ghosh...for petitioners. The Court : Learned advocate for the petitioner submits that since disputes have been settled amicably the petitioner is not willing to proceed with the writ petition.
WP no.613 of 2011 is dismissed as not pressed. No order as to costs. Interim order, if any, stands vacated.
(DEBANGSU BASAK, J.) pkd.