Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act] Bombay Presidency - Subsection Section 20(3)(a) in The Bombay Forest Rules, 1942 (a)in any forest or part of a forest which has been closed under sub-rule (1) during the period it is closed, and