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Supreme Court - Daily Orders

M/S. Great Nuts Impex Pvt. Ltd. vs Commissioner Of Customs Delhi on 25 August, 2023

Bench: S. Ravindra Bhat, Aravind Kumar

     ITEM NO.17                            COURT NO.8                 SECTION XIV

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   15663/2023

     (Arising out of impugned final judgment and order dated 01-03-2023
     in CUSAA No. 17/2022 passed by the High Court of Delhi at New
     Delhi)

     M/S. GREAT NUTS               IMPEX PVT. LTD.                     Petitioner(s)

                                                  VERSUS

     COMMISSIONER OF CUSTOMS DELHI & ORS.                              Respondent(s)

     (FOR ADMISSION )

     Date : 25-08-2023 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                           HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)               Mr. Sudarshan Singh Rawat, AOR
                                     Mr. S. Sunil, Adv.
                                     Mr. Jagdish N, Adv.
                                     Ms. Saakshi Singh Rawat, Adv.
                                     Mr. Mohit Kaushik, Adv.
     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

This Court is of the opinion that the impugned order does not call for interference. The special leave petition is accordingly dismissed.

All pending applications are disposed of. (NEETA SAPRA) (BEENA JOLLY) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by NEETA SAPRA Date: 2023.08.26 12:00:06 IST Reason: