Allahabad High Court
Smt. Kamala Devi Jain vs Education Director Madhyamik ... on 30 July, 2010
Author: Amreshwar Pratap Sahi
Bench: Amreshwar Pratap Sahi
Court No. - 30 Case :- WRIT - A No. - 22985 of 2007 Petitioner :- Smt. Kamala Devi Jain Respondent :- Education Director Madhyamik (Shiksha) Aarth (1) And Others Petitioner Counsel :- Jamwant Maurya Respondent Counsel :- C.S.C. Hon'ble Amreshwar Pratap Sahi,J.
Heard learned counsel for the parties. There is no reason to vacate the interim order granted by this Court. It is made absolute until further orders. List along with Writ Petition No. 36822 of 2008 before the appropriate bench.
Order Date :- 30.7.2010 Sahu