Delhi High Court - Orders
Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 30 January, 2023
Author: Manmohan
Bench: Manmohan
$~6 & 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 173/2022, CM APPL. 30294-30296/2022
GODADDY.COM LLC ..... Appellant
Through: Mr.Darpan Wadhwa, Sr.Advocate
with Mr.Alipak Banerjee, Ms.Shweta
Sahu and Mr.Brijesh Ujjainwal,
Advocates.
versus
SNAPDEAL PRIVATE LIMITED AND ORS. ..... Respondents
Through: Ms.Shwetasree Majumder with Ms.
Tanya Varma, Ms. P. Lalita Sowmya
Priya, Mr.Aditya Verma and
Ms.Devyani Nath, Advocates for R1.
+ FAO(OS) (COMM) 174/2022, CM APPL. 30300-30302/2022
ENDURANCE DOMAINS TECHNOLOGY LLP
AND ORS. .... Appellants
Through: Mr.Dayan Krishnan, Sr.Advocate
with Mr.Alipak Banerjee, Ms.Shweta
Sahu and Mr.Brijesh Ujjainwal
Advocates.
versus
SNAPDEAL PRIVATE LIMITED AND ORS. ..... Respondents
Through: Ms.Shwetasree Majumder with Ms.
Tanya Varma, Ms. P. Lalita Sowmya
Priya, Mr.Aditya Verma and
Ms.Devyani Nath, Advocates for R1.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:31.01.2023
19:20:42
ORDER
% 30.01.2023 List alongwith FAO(OS) (COMM) 209/2022 on the date already fixed i.e. 31st January, 2023.
MANMOHAN, J SAURABH BANERJEE, J JANUARY 30, 2023/So Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:31.01.2023 19:20:42