Section 12 in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973
12. Allotment Notice.
- As soon as it is decided by the Committee to make allotment of residential plots, the Executive Officer shall issue an allotment notice for intended allotment in Form IV. It shall be published in the manner as laid down in Condition 7 (2).
