Gujarat High Court
Jashiben Vishnubhai Patel vs Assistant Of Sales Tax on 6 April, 2015
Author: M.R. Shah
Bench: M.R. Shah, S.H.Vora
C/SCA/1144/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 1144 of 2015
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JASHIBEN VISHNUBHAI PATEL....Petitioner(s)
Versus
ASSISTANT OF SALES TAX,....Respondent(s)
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Appearance:
MR KEYUR A VYAS, ADVOCATE for the Petitioner(s) No. 1
MR CHINTAN DAVE AGP for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE S.H.VORA
Date : 06/04/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) At the request of Shri Dave, learned A.G.P. appearing on behalf of the respondent-State and so as to enable him to file affidavit-in-reply, S.O. to 23.04.2015. Affidavit-in-reply, if any, to be filed on or before 17.04.2015.
(M.R.SHAH, J.) Page 1 of 2 C/SCA/1144/2015 ORDER (S.H.VORA, J.) Hitesh Page 2 of 2