Madhya Pradesh High Court
Ajay Kaurav vs The State Of Madhya Pradesh on 6 January, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-54444-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 54444 of 2024 (AJAY KAURAV Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 06-01-2025 Shri R.S. Patel - Advocate for the applicant. Shri Raghuwar Prajapati - Panel Lawyer for the State. Shri Tausif Ahmad Ansari - Advocate for the objector.
The counsel for the objector prays for and is granted time to file objection.
List on 20.1.2025.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 1/7/2025 11:58:59 AM