Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

V.Meganathan vs Chief Secretary on 2 February, 2022

Author: N.Sathish Kumar

Bench: Munishwar Nath Bhandari, N.Sathish Kumar, P.D.Audikesavalu

                                                                     W.P.No.10614 of 2017



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 02.02.2022

                                                       CORAM :

                                   THE HON'BLE MR.MUNISHWAR NATH BHANDARI,
                                             ACTING CHIEF JUSTICE,
                                    THE HON'BLE MR.JUSTICE N.SATHISH KUMAR
                                                        AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                              W.P.No.10614 of 2017

                     V.Meganathan                                     .. Petitioner

                                                         vs

                     1.Chief Secretary,
                       Government of Tamil Nadu,
                       Secretariat, Fort St. George,
                       Chennai - 600 009.

                     2.Principal Secretary to Government,
                       Environment & Forest Department,
                       Government of Tamil Nadu,
                       Secretariat, Fort St. George,
                       Chennai - 600 009.

                     3.The District Collector,
                       Kancheepuram District,
                       Kancheepuram.




                     ___________
                     Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                                          W.P.No.10614 of 2017



                     4.Chief Wildlife Warden,
                       Guindy Childrens Park,
                       Raj Bhavan Post,
                       Chennai-600 022.

                     5.Director,
                       Indian Institute of Technology,
                       Besides Adyar Cancer Institute,
                       Sardar Patel Road, Adyar,
                       Chennai - 600 036.

                     6.Dreem World Foundation,
                       rep. by its Finance Trustee S.Mohamed Yusuf Ali,
                       No.3/64, Athiyuthu,
                       Ramanathpuram Taluk and District.                   .. Respondents

                        (Respondent No.6 impleaded as per the order
                         dated 11.05.2017 in WMP.No.13238 of 2017)


                     Prayer: Petition filed under Article 226 of the Constitution of India
                     praying for a writ of mandamus directing the first respondent to
                     constitute a committee of experts to study the alleged ill effects of
                     Prosopis Juliflorais in the State of Tamil Nadu and submit a report to
                     this Court.


                                   For the Petitioner    : Mr.S.Sathyan

                                   For the Respondents : Mr.S.Silambannan
                                                         Addl. Advocate General
                                                         assisted by
                                                         Dr.T.Seenivasan
                                                         Spl. G.P. (Forest)
                                                         for respondent Nos.1 to 4



                     ___________
                     Page 2 of 5


https://www.mhc.tn.gov.in/judis
                                                                               W.P.No.10614 of 2017



                                                            : Mr.Manoj Menon
                                                              for M/s.Menon Karthik Mukundan
                                                              and Neelakandan
                                                              for respondent No.5

                                                            : Mr.P.Vijendran
                                                              for respondent No.6


                                                          ORDER

(Order of the Court was made by the Hon'ble Acting Chief Justice) Learned counsel appearing for the petitioner, on instructions, submitted that he is not pressing the writ petition.

2. In view of the above, the writ petition is dismissed as not pressed. No costs. Consequently, W.M.P.No.11553 of 2017 is closed.

(M.N.B., ACJ.) (N.S.K., J.) (P.D.A., J.) 02.02.2022 Index : Yes/No bbr ___________ Page 3 of 5 https://www.mhc.tn.gov.in/judis W.P.No.10614 of 2017 To:

1.The Chief Secretary, Government of Tamil Nadu, Secretariat, Fort St. George, Chennai - 600 009.
2.The Principal Secretary to Government, Environment & Forest Department, Government of Tamil Nadu, Secretariat, Fort St. George, Chennai - 600 009.
3.The District Collector, Kancheepuram District, Kancheepuram.
4.The Chief Wildlife Warden, Guindy Childrens Park, Raj Bhavan Post, Chennai-600 022.
5.The Director, Indian Institute of Technology, Besides Adyar Cancer Institute, Sardar Patel Road, Adyar, Chennai - 600 036.

___________ Page 4 of 5 https://www.mhc.tn.gov.in/judis W.P.No.10614 of 2017 M.N.BHANDARI, ACJ, N.SATHISH KUMAR, J.

AND P.D.AUDIKESAVALU, J.

bbr W.P.No.10614 of 2017 02.02.2022 ___________ Page 5 of 5 https://www.mhc.tn.gov.in/judis