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Gauhati High Court

Shree Khatuwala Re Rolling Mills Pvt Ltd vs Assam Power Distribution Company ... on 29 May, 2023

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                   Page No.# 1/3

GAHC010022472021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : WP(C)/856/2021

            SHREE KHATUWALA RE ROLLING MILLS PVT LTD
            A CO. DULY INCORPORATED UNDER THE COMPANIES ACT 1956 HAVING
            ITS REGISTERED AND ADMINISTRATIVE OFFICE AT ESS ESS COMPLEX,
            S.J. ROAD, ATHGAON, GUWAHATI AND AND INDUSTRIAL UNIT AT
            SAWKUCHI, KALAPAHAR, GUWAHATI 34, DIST. KAMRUP (M), ASSAM.



            VERSUS

            ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 2 ORS
            A GOVT. OF ASSAM UNDERTAKING DULY INCORPORATED UNDER THE
            COMPANIES ACT 1956 HAVING ITS OFFICE AT BIJULEE BHAWAN, PALTAN
            BAZAR, GUWAHATI-1, DULY REPRESENTED BY ITS CHAIRMAN CUM
            MANAGING DIRECTOR.

            2:THE AREA MANAGER
             IRCA - 1
            APDCL (LAR)
             BIJULEE BHAWAN
             PALTAN BAZAR
             GHY-1

            3:THE ASSTT. GEN. MANAGER

             T AND C DIVISION
             ULUBARI
             GUWAHATI

Advocate for the Petitioner   : DR. A SARAF

Advocate for the Respondent : SC, APDCL
                                                        Page No.# 2/3




Linked Case : WP(C)/863/2021

M/S SHREE SHYAM STEEL
A PARTNERSHIP FIRM DULY REGD. UNDER THE INDIAN PARTNERSHIP ACT
1932 HAVING PRINCIPAL PLACE OF BUSINESS AND OFFICE AT ESS ESS
COMPLEX
S.J. ROAD
ATHGAON
GUWAHATI-781001 AND AN INDUSTRIAL UNIT AT SAWKUCHI
KALAPAHAR
GUWAHATI-34
DIST. KAMRUP (M)
ASSAM.


VERSUS

ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 2 ORS
A GOVT. OF ASSAM UNDERTAKING DOLY INCORPORATED UNDER THE
COMPANIES ACT
1956 HAVING ITS OFFICE AT BIJULEE BHAWAN
PALTAN BAZAR
GUWAHATI-01
DULY REP. BY ITS CHAIRMAN CUM NANAGING DIRECTOR.

2:THE AREA MANAGER

IRCA-1
 APDCL (LAR)
 BIJULEE BHAWAN
 PALTAN BAZAR
 GHY.-01.
 3:THE ASSTT. GEN. MANAGER

T AND C DIVISION
ULUBARI
GUWAHATI-07.
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
APDCL appearing for ASSAM POWER DISTRIBUTION COMPANY LIMITED
AND 2 ORS
                                                                                  Page No.# 3/3

                                    BEFORE
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                           ORDER

29.05.2023 Mr. B. Choudhury, learned Standing Counsel, APDCL has sought for 4 [four] weeks' time to file a counter affidavit on behalf of the respondent APDCL authorities.

Mr. S.K. Kejriwal, learned counsel for the petitioners has submitted that he would be out of station in the month of July, 2023 and has, thus, prayed for listing of the cases in the month of August, 2023.

The prayer made by Mr. Choudhury, is allowed.

List the cases after 14th August, 2023.

JUDGE Comparing Assistant