Gauhati High Court
Shree Khatuwala Re Rolling Mills Pvt Ltd vs Assam Power Distribution Company ... on 29 May, 2023
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/3
GAHC010022472021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/856/2021
SHREE KHATUWALA RE ROLLING MILLS PVT LTD
A CO. DULY INCORPORATED UNDER THE COMPANIES ACT 1956 HAVING
ITS REGISTERED AND ADMINISTRATIVE OFFICE AT ESS ESS COMPLEX,
S.J. ROAD, ATHGAON, GUWAHATI AND AND INDUSTRIAL UNIT AT
SAWKUCHI, KALAPAHAR, GUWAHATI 34, DIST. KAMRUP (M), ASSAM.
VERSUS
ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 2 ORS
A GOVT. OF ASSAM UNDERTAKING DULY INCORPORATED UNDER THE
COMPANIES ACT 1956 HAVING ITS OFFICE AT BIJULEE BHAWAN, PALTAN
BAZAR, GUWAHATI-1, DULY REPRESENTED BY ITS CHAIRMAN CUM
MANAGING DIRECTOR.
2:THE AREA MANAGER
IRCA - 1
APDCL (LAR)
BIJULEE BHAWAN
PALTAN BAZAR
GHY-1
3:THE ASSTT. GEN. MANAGER
T AND C DIVISION
ULUBARI
GUWAHATI
Advocate for the Petitioner : DR. A SARAF
Advocate for the Respondent : SC, APDCL
Page No.# 2/3
Linked Case : WP(C)/863/2021
M/S SHREE SHYAM STEEL
A PARTNERSHIP FIRM DULY REGD. UNDER THE INDIAN PARTNERSHIP ACT
1932 HAVING PRINCIPAL PLACE OF BUSINESS AND OFFICE AT ESS ESS
COMPLEX
S.J. ROAD
ATHGAON
GUWAHATI-781001 AND AN INDUSTRIAL UNIT AT SAWKUCHI
KALAPAHAR
GUWAHATI-34
DIST. KAMRUP (M)
ASSAM.
VERSUS
ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 2 ORS
A GOVT. OF ASSAM UNDERTAKING DOLY INCORPORATED UNDER THE
COMPANIES ACT
1956 HAVING ITS OFFICE AT BIJULEE BHAWAN
PALTAN BAZAR
GUWAHATI-01
DULY REP. BY ITS CHAIRMAN CUM NANAGING DIRECTOR.
2:THE AREA MANAGER
IRCA-1
APDCL (LAR)
BIJULEE BHAWAN
PALTAN BAZAR
GHY.-01.
3:THE ASSTT. GEN. MANAGER
T AND C DIVISION
ULUBARI
GUWAHATI-07.
------------
Advocate for : DR. ASHOK SARAF
Advocate for : SC
APDCL appearing for ASSAM POWER DISTRIBUTION COMPANY LIMITED
AND 2 ORS
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BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
29.05.2023 Mr. B. Choudhury, learned Standing Counsel, APDCL has sought for 4 [four] weeks' time to file a counter affidavit on behalf of the respondent APDCL authorities.
Mr. S.K. Kejriwal, learned counsel for the petitioners has submitted that he would be out of station in the month of July, 2023 and has, thus, prayed for listing of the cases in the month of August, 2023.
The prayer made by Mr. Choudhury, is allowed.
List the cases after 14th August, 2023.
JUDGE Comparing Assistant