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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(a) in Special Rules for Regulating the Construction and Maintenance in the Vicinity of Civil Aerodromes, 1970

(a)if the height of the proposed work exceeds or would when carried out, exceed the limit specified in Schedule I in the case of Civil Aerodrome and the limit specified in Schedule II in the case of the Air-force, Air-field and Installations; and