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Union of India - Section

Section 1845 in The Currency Futures (Reserve Bank) Directions, 2008

1845.

Noti. No. FED 1/DG(SG)-2008 dated 6th August, 2008. - The Reserve Bank of India having considered necessary in public interest and to regulate the financial system of the country to its advantage, in exercise of its powers conferred by Section 45-W of the Reserve Bank of India Act, 1934 and of all the powers enabling it in this behalf, hereby gives the following directions to all the persons dealing in currency futures.