Supreme Court - Daily Orders
Uber India Systems Private Limited vs Union Of India on 3 February, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.42 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5705/2022
(Arising out of impugned final judgment and order dated 07-03-2022
in PILL No. 9775/2020 passed by the High Court Of Judicature At
Bombay)
UBER INDIA SYSTEMS PRIVATE LIMITED & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
([ONLY I.A. NO. 22408/2023 IS LISTED UNDER THIS ITEM.]
IA No. 22408/2023 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 03-02-2023 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Ms. Pritha Srikumar, AOR
Mr. Nikhil Menon, Adv.
Mr. Aman Sharma, Adv.
Mr. Atharv Gupta, Adv.
For Respondent(s) Mr. Bharat Bagla, Adv.
Mr. Siddharth Dharmadhikar, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Kirti Dadheech, Adv.
Respondent-in-person
Ms. Fereshte Sethna, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Suman Yadav, Adv.
Mr. Chaitanya Kaushik, Adv.
Ms. Shivani Sanghavi, Adv.
Mr. Shubham Airi, Adv.
Ms. B. Vijayalakshmi Menon, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by List IA No 22408 of 2023 on 6 February 2023.
GULSHAN KUMAR ARORA Date: 2023.02.03 18:59:05 IST Reason:(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR