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Supreme Court - Daily Orders

Uber India Systems Private Limited vs Union Of India on 3 February, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

      ITEM NO.42                          COURT NO.1                SECTION IX

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C) No(s). 5705/2022
      (Arising out of impugned final judgment and order dated 07-03-2022
      in PILL No. 9775/2020 passed by the High Court Of Judicature At
      Bombay)

      UBER INDIA SYSTEMS PRIVATE LIMITED & ANR.                        Petitioner(s)

                                                 VERSUS

      UNION OF INDIA & ORS.                                           Respondent(s)

      ([ONLY I.A. NO. 22408/2023 IS LISTED UNDER THIS ITEM.]
       IA No. 22408/2023 - APPROPRIATE ORDERS/DIRECTIONS)

      Date : 03-02-2023 These matters were called on for hearing today.

      CORAM :             HON'BLE THE CHIEF JUSTICE
                          HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

      For Petitioner(s)             Dr. Abhishek Manu Singhvi, Sr. Adv.
                                    Mr. Dhruv Mehta, Sr. Adv.
                                    Ms. Pritha Srikumar, AOR
                                    Mr. Nikhil Menon, Adv.
                                    Mr. Aman Sharma, Adv.
                                    Mr. Atharv Gupta, Adv.

      For Respondent(s)             Mr. Bharat Bagla, Adv.
                                    Mr. Siddharth Dharmadhikar, Adv.
                                    Mr. Aaditya Aniruddha Pande, AOR
                                    Mr. Kirti Dadheech, Adv.

                                    Respondent-in-person

                                    Ms. Fereshte Sethna, Adv.
                                    Ms. Anuradha Dutt, Adv.
                                    Ms. Suman Yadav, Adv.
                                    Mr. Chaitanya Kaushik, Adv.
                                    Ms. Shivani Sanghavi, Adv.
                                    Mr. Shubham Airi, Adv.
                                    Ms. B. Vijayalakshmi Menon, AOR

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Signature Not Verified Digitally signed by List IA No 22408 of 2023 on 6 February 2023.

GULSHAN KUMAR ARORA Date: 2023.02.03 18:59:05 IST Reason:

(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR