Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(3) in Maharashtra State Co-operative Tribunal Regulations, 1962

(3)Where the Registrar has any doubt about the propriety of granting a certified copy of any document, he shall place the application before the President and act in accordance with the orders of the President.