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Delhi High Court - Orders

Eliamma Sebastian vs Delhi Development Authority & Ors on 25 July, 2022

Author: Siddharth Mridul

Bench: Siddharth Mridul, Amit Sharma

                          $~S-26 and 27

                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 3813/2014, CM APPL. 12070/2015, CM APPL.
                                 25110/2015, CM APPL. 22731/2016, CM APPL. 5021/2017
                                 CM APPL. 5023/2017 and CM APPL. 24694/2018

                                 ELIAMMA SEBASTIAN                                    ..... Petitioner
                                             Through:               Appearance not given.
                                             versus
                                 DELHI DEVELOPMENT AUTHORITY
                                 & ORS.                             ..... Respondents
                                             Through: Mr. Anuj Aggarwal, ASC,
                                                      GNCTD with Mr. Sanyam Suri,
                                                      Mr. Ayushi Bansal and Ms.
                                                      Aishwarya Sharma, Advocates for
                                                      R-1.
                                                      Mr. Rishikesh Kumar, ASC,
                                                      GNCTD with Mr. Muhammad
                                                      Zaid and Ms. Sheenu Priya,
                                                      Advocates.
                          27
                          +      W.P.(C) 8655/2007, CM APPL. 7683/2014, CM APPL.
                                 7803/2015, CM APPL. 10618/2015, CM APPL. 17155/2015,
                                 CM APPL. 17156/2015, CM APPL. 28067/2015, CM APPL.
                                 28068/2015, CM APPL. 39575/2016
                                 ELIAMMA SEBASTIAN                                    ..... Petitioner
                                             Through:               Mr. Rajat Aneja (Amicus Curiae).

                                                        versus
                                 REGISTRAR OF SOCIETY & ORS             ..... Respondents
                                              Through: Mr. Sushil Lohia and Ms. Sonia
                                                        Saini, Advocates.
                                 CORAM:
                                 HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                 HON'BLE MR. JUSTICE AMIT SHARMA
Signature Not Verified
Digitally Signed          W.P.(C) 3813/2014 and W.P.(C) 8655/2007                              Page 1 of 2
By:DURGESH NANDAN
Signing Date:02.08.2022
14:04:13
                                                         ORDER

% 25.07.2022 Re-notify on 23.11.2022.

SIDDHARTH MRIDUL, J.

AMIT SHARMA, J.

JULY 25, 2022/at Click here to check corrigendum, if any Signature Not Verified Digitally Signed W.P.(C) 3813/2014 and W.P.(C) 8655/2007 Page 2 of 2 By:DURGESH NANDAN Signing Date:02.08.2022 14:04:13