Delhi High Court - Orders
Eliamma Sebastian vs Delhi Development Authority & Ors on 25 July, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-26 and 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3813/2014, CM APPL. 12070/2015, CM APPL.
25110/2015, CM APPL. 22731/2016, CM APPL. 5021/2017
CM APPL. 5023/2017 and CM APPL. 24694/2018
ELIAMMA SEBASTIAN ..... Petitioner
Through: Appearance not given.
versus
DELHI DEVELOPMENT AUTHORITY
& ORS. ..... Respondents
Through: Mr. Anuj Aggarwal, ASC,
GNCTD with Mr. Sanyam Suri,
Mr. Ayushi Bansal and Ms.
Aishwarya Sharma, Advocates for
R-1.
Mr. Rishikesh Kumar, ASC,
GNCTD with Mr. Muhammad
Zaid and Ms. Sheenu Priya,
Advocates.
27
+ W.P.(C) 8655/2007, CM APPL. 7683/2014, CM APPL.
7803/2015, CM APPL. 10618/2015, CM APPL. 17155/2015,
CM APPL. 17156/2015, CM APPL. 28067/2015, CM APPL.
28068/2015, CM APPL. 39575/2016
ELIAMMA SEBASTIAN ..... Petitioner
Through: Mr. Rajat Aneja (Amicus Curiae).
versus
REGISTRAR OF SOCIETY & ORS ..... Respondents
Through: Mr. Sushil Lohia and Ms. Sonia
Saini, Advocates.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
Signature Not Verified
Digitally Signed W.P.(C) 3813/2014 and W.P.(C) 8655/2007 Page 1 of 2
By:DURGESH NANDAN
Signing Date:02.08.2022
14:04:13
ORDER
% 25.07.2022 Re-notify on 23.11.2022.
SIDDHARTH MRIDUL, J.
AMIT SHARMA, J.
JULY 25, 2022/at Click here to check corrigendum, if any Signature Not Verified Digitally Signed W.P.(C) 3813/2014 and W.P.(C) 8655/2007 Page 2 of 2 By:DURGESH NANDAN Signing Date:02.08.2022 14:04:13