Delhi High Court - Orders
Sharp Menthol India Ltd vs Union Of India And Ors on 10 February, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~R-20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12553/2009
SHARP MENTHOL INDIA LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 10.02.2023
1. None appears for the parties.
2. In the interest of justice, hearing of the present petition is adjourned.
3. However, the petition shall continue to remain on Board.
VIBHU BAKHRU, J AMIT MAHAJAN, J FEBRUARY 10, 2023 'KDK' Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:14.02.2023 16:21:03