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Delhi High Court - Orders

Sharp Menthol India Ltd vs Union Of India And Ors on 10 February, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~R-20
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 12553/2009
                                  SHARP MENTHOL INDIA LTD                       ..... Petitioner
                                                Through: None.
                                                versus
                                  UNION OF INDIA AND ORS                      ..... Respondents
                                                Through: None.

                                  CORAM:
                                  HON'BLE MR. JUSTICE VIBHU BAKHRU
                                  HON'BLE MR. JUSTICE AMIT MAHAJAN
                                               ORDER

% 10.02.2023

1. None appears for the parties.

2. In the interest of justice, hearing of the present petition is adjourned.

3. However, the petition shall continue to remain on Board.

VIBHU BAKHRU, J AMIT MAHAJAN, J FEBRUARY 10, 2023 'KDK' Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:14.02.2023 16:21:03