Deepak Gupta & Ors vs Skyline Engineering Contracts India ... on 4 October, 2021

[Cites 0, Cited by 0]

Delhi High Court - Orders

Deepak Gupta & Ors vs Skyline Engineering Contracts India ... on 4 October, 2021

Bench: Mukta Gupta

                              $~ 22

                              *       IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +       CRL.M.C. 2404/2021
                                      CRL.M.A. 15867/2021

                                      DEEPAK GUPTA & ORS.                              ..... Petitioner
                                              Represented by:          Mr.R.Madhav Bera, Advocate
                                                                       (through VC).
                                                   Versus
                                      SKYLINE ENGINEERING CONTRACTS INDIA PVT LTD &
                                      ANR.                             .... Respondent
                                              Represented by: None.

                                      CORAM:
                                      HON'BLE MS. JUSTICE MUKTA GUPTA
                                                          ORDER

% 04.10.2021 The hearing has been conducted through Physical Mode. CRL.M.A. 15867/2021 (for exemption)

1. Exemption allowed subject to just exceptions.

2. Application is disposed of.

CRL.M.C. 2404/2021

1. Learned counsel for the petitioners states that the three petitions are filed before this Court and all have been listed before different Benches. He prays that he be permitted to get the same transferred to one Bench.

2. At request, list this petition on 21st October 2021.

3. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

OCTOBER 04, 2021/akb Signature Not Verified Digitally Signed By:JUSTICE MUKTA GUPTA CRL.M.C. 2404/2021 Page 1 of 1 Signing Date:05.10.2021 09:31:58

Unlock Advanced Research with PRISMAI

Delhi High Court - Orders