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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1)(j) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2012

(j)one teacher other than the Professors, from a constituent college/University Department having a minimum ten years experience in teaching degree or post-graduate classes, to be nominated by the Vice- Chancellor;