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[Section 10]
[Entire Act]
State of Rajasthan - Subsection
Section 10(6) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011
| 1. Direct or General, ACB | Chairman |
| 2. Director General of Police, Rajasthan or hisnominee | Member |
| 3. Inspector General, Anti Corruption Bureau | Member |
| 4. Superintendent of Police (Administration) | Member Secretary |