Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 2 November, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021 & I.A. 3298/2021
INDIAN OIL CORPORATION LTD. ..... Petitioner
Through: Mr. V.N. Koura, Mr. S. Sirish Kumar,
Ms. Shanin Koura & Mr. Nirbhay
Narain Singh, Advocates.
versus
STUP CONSULTANTS PVT. LTD. ..... Respondent
Through: Mr. Pranav Jain, Mr. Kshitij Paliwal
& Ms. Srishti Govil, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 02.11.2022 List for arguments on 28th February, 2023.
NEENA BANSAL KRISHNA, J NOVEMBER 2, 2022 S.Sharma Signature Not Verified Digitally Signed By:PRIYANKA ANEJA Signing Date:03.11.2022 16:02:20