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[Cites 1, Cited by 5]

Madhya Pradesh High Court

Mueenuddin @ Mohiuddin vs The State Of Madhya Pradesh on 20 October, 2020

Author: Sujoy Paul

Bench: Sujoy Paul

1 CRA-127-2013 The High Court Of Madhya Pradesh CRA-127-2013 (MUEENUDDIN @ MOHIUDDIN Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 20-10-2020 Heard through Video Conferencing. Parties through their counsel. As prayed by Shri Mahesh Acharya, learned counsel for the appellant, list the matter after a week.

Objection to pending I.A. (if any) may be filed in the meantime.



                                          (SUJOY PAUL)                                        (B. K. SHRIVASTAVA)
                                             JUDGE                                                       JUDGE


                                      mohsin




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Digitally signed by MOHAMMED MOHSIN
QURESHI
Date: 2020.10.20 15:29:22 IST