Madhya Pradesh High Court
Mueenuddin @ Mohiuddin vs The State Of Madhya Pradesh on 20 October, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRA-127-2013 The High Court Of Madhya Pradesh CRA-127-2013 (MUEENUDDIN @ MOHIUDDIN Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 20-10-2020 Heard through Video Conferencing. Parties through their counsel. As prayed by Shri Mahesh Acharya, learned counsel for the appellant, list the matter after a week.
Objection to pending I.A. (if any) may be filed in the meantime.
(SUJOY PAUL) (B. K. SHRIVASTAVA)
JUDGE JUDGE
mohsin
Signature Not Verified
SAN
Digitally signed by MOHAMMED MOHSIN
QURESHI
Date: 2020.10.20 15:29:22 IST