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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(b) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(b)The functions for which the Commissioner has been, empowered under Sections 61 and 62 of the Act and the highlight of the performance of the functions in this regard.