Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(7) in The Orissa Ayurvedic Medicine Rules, 1960 (7)The electoral roll under Clause (viii) of Sub-section (2) of Section 3 shall be in Form 'M' (ii).
