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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(a) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(a)After completion of the pension papers of the employees in the form and manner given in Punjab Civil Services Rules, Volume II (with necessary changes), the same shall be sent to [-] [Word 'Resident Assistant' deleted vide G.S.R. 28/PA 23/61/S. 43/Amd. (1)/94. dated 22.4.1994.] Examiner, Local Funds Accounts, Punjab State Agricultural Marketing Board, concerned for verification of qualifying service and emoluments.