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Delhi High Court - Orders

Hero Fincorp Limited vs Varun Mahendra Jajoo on 4 May, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~27
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +   ARB.P. 1227/2021
                                          HERO FINCORP LIMITED                                ..... Petitioner
                                                       Through:           Mr. Ajay Kohli, Advocate.

                                                             versus

                                          VARUN MAHENDRA JAJOO                               ..... Respondent
                                                     Through: None.

                                          CORAM:
                                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                             ORDER

% 04.05.2022

1. Petition already stands adjourned sine die vide order dated 07.03.2022.

2. Parties are given liberty to approach this Court as and when the moratorium period gets over.

SANJEEV SACHDEVA, J MAY 4, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:04.05.2022 Signing Date:05.05.2022 09:15:18 23:52 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.