Delhi High Court - Orders
Hero Fincorp Limited vs Varun Mahendra Jajoo on 4 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1227/2021
HERO FINCORP LIMITED ..... Petitioner
Through: Mr. Ajay Kohli, Advocate.
versus
VARUN MAHENDRA JAJOO ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 04.05.2022
1. Petition already stands adjourned sine die vide order dated 07.03.2022.
2. Parties are given liberty to approach this Court as and when the moratorium period gets over.
SANJEEV SACHDEVA, J MAY 4, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:04.05.2022 Signing Date:05.05.2022 09:15:18 23:52 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.