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Madhya Pradesh High Court

Ravendra Nath Bajpai vs Hindustan Copper Limited on 8 July, 2021

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 WP-9083-2021 The High Court Of Madhya Pradesh WP-9083-2021 (RAVENDRA NATH BAJPAI Vs HINDUSTAN COPPER LIMITED AND OTHERS) 1 Jabalpur, Dated : 08-07-2021 Heard through Video Conferencing. No one has joined on behalf of the petitioner. Case is adjourned.

(VIJAY KUMAR SHUKLA) JUDGE mrs. mishra Signature Not Verified SAN Digitally signed by MRS DEEPA MISHRA Date: 2021.07.09 12:09:39 IST