Punjab-Haryana High Court
State Of Haryana And Another vs Randhir Singh And Others on 15 November, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 2129 of 2010 (O&M)
(L.A.C. No.601 of 2004)
State of Haryana and another
...... Appellants
Versus
Randhir Singh and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Addl. Advocate General, Haryana.
Mr. Amit Jain, Advocate, for the land owners. Mr. Arun Walia, Advocate of Haryana Urban Development Authority.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2125 of 2010, titled State of Haryana and another Versus Gram Panchayat of village Jharsa and another.
(RAJESH BINDAL) 15.11.2010 JUDGE sarita