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Allahabad High Court

M/S Uptron Powertronics Ltd vs R.D. Khare on 9 August, 2010

Court No. - 33 Case :- COMPANY PETITION No. - 41 of 2001 Petitioner :- M/S Uptron Powertronics Ltd., M/S Orient Core, Ghaziabad Petitioner Counsel :- Chandra Bhan Gupta Respondent Counsel :- R.D. Khare,S.D. Singh Hon'b|e Bharati Sapru.J. List in the next cause list showing the name of Counsels for the petitioner.

Order Date :- 9.8.2010 S.P.