Allahabad High Court
M/S Uptron Powertronics Ltd vs R.D. Khare on 9 August, 2010
Court No. - 33 Case :- COMPANY PETITION No. - 41 of 2001 Petitioner :- M/S Uptron Powertronics Ltd., M/S Orient Core, Ghaziabad Petitioner Counsel :- Chandra Bhan Gupta Respondent Counsel :- R.D. Khare,S.D. Singh Hon'b|e Bharati Sapru.J. List in the next cause list showing the name of Counsels for the petitioner.
Order Date :- 9.8.2010 S.P.