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State of Karnataka - Section
Section 4 in The Sahyadri Heritage Development Authority Act, 2011
4. The Chairman and other members of the Authority.
- The authority shall consist of the Hon'ble Chief Minister as the Chairman and other following members specified below, namely:-I. Pertaining to the Sahyadri Heritage Area,-| (a) | Ministers incharge of the Districts | Vice-Chairman |
| (b) | The Deputy Commissioners | Ex-officio Member |
| (c) | Presidents of Zilla Panchayats | Members |
| (d) | The Conservators of Forest | Ex-officio Member |
| (e) | The Superintendent of Police | Ex-officio Members |
| (f) | The Secretary to Government, Department ofKannada Ex-Officio and Culture | Member |
| (g) | One Deputy Director, Department of Tourism | Member |
| (h) | The Superintending Archaeologist, MemberArchaeological Survey of India, Bangalore and Dharwad Circle | |
| (i) | The Commissioner, Department of Archaeology andMuseums and Heritage | Member |
| (j) | The Director, Department of Archaeology andMuseums, Mysore | Member |
| (k) | The Vice-Chancellor, Kuvempu and DharwadUniversity | Member |
| (l) | The Chief Engineer, Sharavathi Project andBhadra Reservior Project, KECL | Member |
| (m) | The Director, Department of Kannada &Culture | Member |
| (n) | Six persons nominated by the State Governmenthaving special knowledge in the field of History and Culture | Member |
| (o) | Secretary of the Authority | Member - Secretary |