Patna High Court - Orders
Prabhat Zarda Factory (India) Pvt. Ltd. vs Commissioner Of Central Excise on 17 October, 2011
Bench: Chief Justice, Birendra Prasad Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Tax Cases No.2 of 2010
With
Interlocutory Application No. 9643 of 2010
In
Tax Cases No.2 of 2010
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Prabhat Zarda Factory (India) Pvt. Ltd.
.... .... Petitioner/s
Versus
Commissioner of Central Excise and Service Tax (Hqrs.), Patna
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. D.V. Pathy, Advocate.
For the Respondent/s : ----
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE BIRENDRA PRASAD VERMA
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 17-10-2011Defects will be removed within four weeks from today, failing which the matter shall stand dismissed for non- prosecution.
(R.M. Doshit, CJ) (Birendra Prasad Verma, J) Prakash