Delhi High Court - Orders
Jaideep Singh Senger@Atul Singh vs Cbi on 20 May, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~1 to 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
1
+ CRL.A. 451/2020, CRL.M.(BAIL) 445/2023
JAIDEEP SINGH SENGER@ATUL SINGH ..... Appellant
Through: Mr. Rinku Garg, Mr. Kunal Narang,
Mr. Prashant Dahiya, Mr.Manik
Bhalla and Mr.Subveer Banerjee,
Advs.
versus
CBI ..... Respondent
Through: Mr. Nikhil Goel, SPP with Mr.Kartik
Kaushal, Adv.
Mr. Mehmood Pracha, Mr. Sanowar
Chaudhary, Mr. Jatin Bhatt, Mr.
Dhruv Yadav, Advs. for complainant.
2
+ CRL.A. 539/2020 & Crl.M.(Bail) 8255/2020
KULDEEP SINGH SENGER ..... Appellant
Through: Mr. Viabhav Sharma, Ms. Rekha, Ms.
Urvashi Sharma, Advs.
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Nikhil Goel, SPP with Mr.Kartik
Kaushal, Adv.
Mr. Mehmood Pracha, Mr. Sanowar
Chaudhary, Mr. Jatin Bhatt, Mr.
Dhruv Yadav, Advs. for complainant.
3
+ CRL.A. 580/2020 & CRL.M.(BAIL) 8335/2020, CRL.M.(BAIL)
435/2022, CRL.M.A. 25873/2022 & CRL.M.A. 25874/2022
KAMTA PRASAD SINGH ..... Appellant
Through: Mr. Akhand Pratap, Advocate.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 18:34:19
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Nikhil Goel, SPP with Mr.Kartik
Kaushal, Adv.
Mr. Mehmood Pracha, Mr. Sanowar
Chaudhary, Mr. Jatin Bhatt, Mr.
Dhruv Yadav, Advs. for complainant.
4
+ CRL.A. 249/2021, CRL.M.(BAIL) 1098/2021
SHASHI PRATAP SINGH ..... Appellant
Through: Mr. Alok Singh Bhaduria, Adv. for
Mr. Rajiv Mohan,Adv..
versus
CBI ..... Respondent
Through: Mr. Nikhil Goel, SPP with Mr.Kartik
Kaushal, Adv.
Mr. Mehmood Pracha, Mr. Sanowar
Chaudhary, Mr. Jatin Bhatt, Mr.
Dhruv Yadav, Advs. for complainant.
5
+ CRL.A. 22/2021, CRL.M.(BAIL) 53/2021
BIRENDRA @ BAUWA SINGH ..... Appellant
Through: Mr. Pramod Kumar Dubey, Sr. Asdv.
With Mr.S.P. M. Tripathi, Ms. Pallavi
Garg, Ms. Aditi and Mr. Satyam
Sharma, Advs.
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Nikhil Goel, SPP with Mr.Kartik
Kaushal, Adv.
Mr. Mehmood Pracha, Mr. Sanowar
Chaudhary, Mr. Jatin Bhatt, Mr.
Dhruv Yadav, Advs. for complainant
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 18:34:19
6
+ CRL.A. 25/2021, CRL.M.(BAIL) 57/2021
VINEET MISHRA @ VINAY MISHRA ..... Appellant
Through: Mr. Pramod Kumar Dubey, Sr. Asdv.
With Mr.S.P. M. Tripathi, Ms. Pallavi
Garg, Ms. Aditi and Mr. Satyam
Sharma, Advs.
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Nikhil Goel, SPP with Mr.Kartik
Kaushal, Adv.
Mr. Mehmood Pracha, Mr. Sanowar
Chaudhary, Mr. Jatin Bhatt, Mr.
Dhruv Yadav, Advs. for complainant.
7
+ CRL.A. 382/2020, CRL.M.(BAIL) 378/2023, CRL.M.(BAIL)
7778/2020, CRL.M.A.25866/2022
ASHOK SINGH BHADAURIA ..... Appellant
Through: Mr. Alok Singh Bhaduria, Adv. for
Mr. Rajiv Mohan,Adv..
versus
CENTRAL BUREAU OF INVESTIGATION ..... Respondent
Through: Mr. Nikhil Goel, SPP with Mr.Kartik
Kaushal, Adv.
Mr. Mehmood Pracha, Mr. Sanowar
Chaudhary, Mr. Jatin Bhatt, Mr.
Dhruv Yadav, Advs. for complainant.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 20.05.2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 18:34:19 Hon'ble Judge is not holding the Court today as his lordship is on official visit to attend London International Disputes Week 2023 at London from 15.05.2023 to 19.05.2023.
List on 27.07.2023.
(BY ORDER) COURT MASTER MAY 20, 2023 rb This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 18:34:20