Section 2(1) in Gujarat Professional Technical Educational Colleges or Institutions (Procedure for Declaration of Centre of Excellence) Rules, 2014
(1)In these rules, unless the context otherwise requires,-(a)"Act" means the Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007 (Gujarat 2 of 2008);(b)"Appellate Committee" means Appellate Committee constituted under Rule 7.(c)"Centre of Excellence" means the College, Institution or Private University in which the quality education, path breaking research, innovative teaching methodologies, quality extension services, high employability and entrepreneurship are imparted;(d)"Committee" means the High Level Committee constituted under Rule 3;(e)"University" means the University established under a law enacted by the Legislature of the State;(f)"Appendix" means Appendix appended to these rules.
