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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2)(f) in The Orissa Electric Supply-line Material (Unlawful possession) Act, 1988

(f)Words and expressions used but not defined in this Act and defined in the Indian Electricity Act, 9 of 1910 shall have the same meaning as assigned to them under that Act.