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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Goa - Subsection

Section 19(3)(a) in The Goa Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(a)Officers of the Government in the Police, Health and Publicity Departments, and the Department dealing with welfare of senior citizens;