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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(2) in Arunachal Pradesh University Act, 2012

(2)The composition of the selection committees, the procedure to be followed by the Selection Committee in making the recommendations, the power of the Executive Council in making appoints etc. shall be prescribed by the Statutes.