Supreme Court - Daily Orders
Asian Natural Resources (I) Ltd. ... vs Vitol S.A. on 19 January, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Abhay Manohar Sapre
SLP(C) No. 813 of 2015
ITEM NO.40 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 813/2015
(Arising out of impugned final judgment and order dated 15/09/2014
[as modified by order dated 27.10.2014] in NM No. 618/2011 in EA
No. 240/2011 passed by the High Court of Judicature at Bombay)
ASIAN NATURAL RESOURCES (I) LTD.
(FORMERLY KNOWN AS BHATIA INTERNATIONAL LTD.) Petitioner(s)
VERSUS
VITOL S.A. Respondent(s)
(With prayer for interim relief and office report)
Date : 19/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. P. Chidambaram, Sr. Adv.
Mr. Salman Khurshid, Sr. Adv.
Mr. Abhimanyu Bhandari, Adv.
Ms. Kartika Sharma, Adv.
Ms. Aanchal Mullick, Adv.
Mr. Satish Aggarwal, Adv.
Mr. Naveen Kumar, A.O.R.
For Respondent(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Dushyant Dave, Sr. Adv.
Mr. Siddharth Dave, Adv.
Mr. Amitava Majumdar,Adv.
Mr. Aditya Krishnamurthy, Adv.
Mr. Siddharth Ranka, Adv.
Ms. Ramya Dharmaraj, Adv.
Ms. Jemtiben Ao, Adv.
Mr. A. Raghunath, A.O.R.
Signature Not Verified
Digitally signed by
Kalyani Gupta
Date: 2015.01.20
UPON hearing counsel the Court made the following
16:57:24 IST
Reason:
O R D E R
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SLP(C) No. 813 of 2015
Issue notice.
Mr. A. Raghunath, takes notice for the sole respondent.
List this matter on 7th April, 2015 for final disposal.
There will be an order of interim stay subject to furnishing of bank guarantee for 50 per cent of the decretal amount within a period of four weeks. Failing compliance of furnishing bank guarantee stay granted shall stand automatically vacated.
Learned senior counsel makes a fair statement that pending further orders the petitioner does not propose to alienate any of its investments, including its associate companies.
[KALYANI GUPTA] [SHARDA KAPOOR]
COURT MASTER COURT MASTER
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