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Supreme Court - Daily Orders

Satye Singh vs State Of Uttarakhand on 31 March, 2016

     ITEM NO.39                             REGISTRAR COURT. 2                       SECTION II

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. M V RAMESH

     Criminal Appeal                 No(s).    2374/2014

     SATYE SINGH AND ANR.                                                       Appellant(s)

                                                        VERSUS

     STATE OF UTTARKHAND                                                        Respondent(s)


     Date : 31/03/2016 This appeal was called on for hearing today.


     For Appellant(s)                       Mr.Shikhil Suri,Adv.
                                            Mr. Shiv Kumar Suri,Adv.


     For Respondent(s)                      Ms.Bhuvneshwari Pathak,Adv.
                                            Mr. Rahul Kaushik,Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Ld.counsel for the parties have failed to file the additional documents within the period stipulated in the order dated 10.02.2016 of this Court. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.03.31 16:38:31 TLT Reason: