Supreme Court - Daily Orders
Satye Singh vs State Of Uttarakhand on 31 March, 2016
ITEM NO.39 REGISTRAR COURT. 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Criminal Appeal No(s). 2374/2014
SATYE SINGH AND ANR. Appellant(s)
VERSUS
STATE OF UTTARKHAND Respondent(s)
Date : 31/03/2016 This appeal was called on for hearing today.
For Appellant(s) Mr.Shikhil Suri,Adv.
Mr. Shiv Kumar Suri,Adv.
For Respondent(s) Ms.Bhuvneshwari Pathak,Adv.
Mr. Rahul Kaushik,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties have failed to file the additional documents within the period stipulated in the order dated 10.02.2016 of this Court. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.03.31 16:38:31 TLT Reason: