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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Beedi Workers Welfare Cess Rules, 1977

(d)words and expressions used herein and not defined but defined in the [Central Excises and Salt Act, 1944 (1 of 1944)] or the rules thereunder, have the meanings, respectively assigned to them in that Act or the rules.