Delhi High Court - Orders
National Insurance Co Ltd vs Sharp Menthol Ltd on 17 May, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~9 & 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 227/2018
NATIONAL INSURANCE CO LTD ..... Appellant
versus
SHARP MENTHOL LTD ..... Respondent
+ FAO(OS) (COMM) 301/2018
SHARP MINT LTD ..... Appellant
versus
NATIONAL INSURANCE CO LTD ..... Respondent
Through: Mr. Sudhir Nandrajog, Sr. Advocate
with Mr. Yogesh Malhotra and Mr.
Sushant Kishore, Advocates for
National Insurance Co Ltd.
Ms. Bhakti Pasrija, Mr. Sarthak
Sachdev and Mr. Moksh Pasrija,
Advocates for Sharp Mint Ltd.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 17.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
At the request of respondent in FAO(OS) (COMM) 227/2018, re- notify on 20.09.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MAY 17, 2023/SS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 11:25:25