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Patna High Court - Orders

Om Prakash Sinha & Ors vs Jugal Kishore Prasad & Ors on 15 July, 2010

Author: C.M. Prasad

Bench: C.M. Prasad

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                           MJC No.2642 of 2006
                       OM PRAKASH SINHA & ORS
                                 Versus
                     JUGAL KISHORE PRASAD & ORS
                                -----------


04.   15.07.2010

Let the order of the Hon'ble Supreme Court passed on 20.07.2009 under Civil Appeal No.4636 of 2009 restoring the Second Appeal No.173 of 1991 in terms of depositing Rs.5,000/- (five thousand) as cost payable to the respondents be kept on record.

Office to proceed in the light of the order.

(C.M. Prasad, J.) Mkr.