Bombay High Court
The Institute Of Chartered Accountants ... vs Sudhir M. Desai on 9 August, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
1/1 5.CAR-2-2004.doc
GAURI IN THE HIGH COURT OF JUDICATURE AT BOMBAY
AMIT
GAEKWAD ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed by
GAURI AMIT
GAEKWAD
Date: 2023.08.10
10:41:37 +0530
CHARTERED ACCOUNTANT REFERENCE NO.2 OF 2004
Institute of Chartered Accountants of India ....Petitioner
V/s.
Sudhir M. Desai ....Respondent
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Ms. Priyanka Kothari a/w. Ms. Nikita Vardhan and Ms. Aishwaryajeeta
Tawde i/b. Kanga and Co. for petitioner.
Mr. Sudhir Desai, respondent present in person.
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CORAM : K. R. SHRIRAM &
FIRDOSH P. POONIWALLA, JJ.
DATED : 9th AUGUST 2023 P.C. :
1 Respondent is present in Court and states that he has received a copy of the Reference and wishes to engage the services of an advocate to defend him.
2 Stand over to 30th August 2023.
(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 01:38:35 :::