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Madras High Court

Marx Maruthu vs Mathusudhan Reddy on 31 October, 2022

Author: V.Bhavani Subbaroyan

Bench: V.Bhavani Subbaroyan

                                                         1

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED 31.10.2022

                                                       CORAM

                       THE HONOURABLE MRS.JUSTICE V.BHAVANI SUBBAROYAN

                                         CONT.P(MD)No.1106 of 2022
                                                   and
                                          W.P(MD)No.20591 of 2021

                Marx Maruthu                                     ..Petitioner/Petitioner

                                                        Vs

                Mathusudhan Reddy,
                The District Collector,
                Sivagangai District,
                Sivagangai.                                      ...Respondent/Respondent



                Prayer: Contempt Petition filed under Section 11 of the Contempt of
                Courts Act, to punish the respondent for Contempt of Court for wilfully
                and wantonly disobeyed the orders             of this Court in W.P.No.20591 of
                2021, dated 18.11.2021.


                                      For Petitioner         :Mr.P.Venkatasubramanian

                                      For Respondent     :Mr.D.Gandhiraj
                                                           Spl.Govt.Pleader


                                                       ORDER

This Contempt Petition is filed seeking to punish the respondent for Contempt of Court for wilfully and wantonly disobeyed the orders of this Court in W.P.No.20591 of 2021, dated 18.11.2021.

https://www.mhc.tn.gov.in/judis 2

2.Heard the learned counsel appearing on either side and perused the materials placed befoire this Court.

3.The learned Special Government Pleader appearing for the respondent, on instructions, would submit that the order made in the above Writ Petition has been complied with and has also produced a communication, dated 29.08.2022 to that effect.

4.In view of the same, the Contempt petition is closed. No costs.




                                                                              31.10.2022



                Index        : Yes/No

                Internet:Yes/No

                vsn

                To

                Mathusudhan Reddy,
                The District Collector,
                Sivagangai District,
                Sivagangai.




https://www.mhc.tn.gov.in/judis 3 V.BHAVANI SUBBAROYAN,J vsn ORDER MADE IN CONT.P(MD)No.1106 of 2022 and W.P(MD)No.20591 of 2021 31.10.2022 https://www.mhc.tn.gov.in/judis 4 https://www.mhc.tn.gov.in/judis 5 https://www.mhc.tn.gov.in/judis 6 https://www.mhc.tn.gov.in/judis 7 https://www.mhc.tn.gov.in/judis 8 https://www.mhc.tn.gov.in/judis