Rajasthan High Court - Jodhpur
Chand @ Rafi @ Yunus And Anr vs State on 16 November, 2021
Author: Rameshwar Vyas
Bench: Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Appeal No. 631/2011
Chand @ Rafi @ Yunus And Anr.
----Appellant
Versus
State
----Respondent
Connected With
S.B. Criminal Appeal No. 402/2011
Gurmeet Singh And Ors.
----Appellant
Versus
State
----Respondent
S.B. Criminal Appeal No. 455/2011
Bitu
----Appellant
Versus
State
----Respondent
For Appellant(s) : None present
For Respondent(s) : Mr. Sudheer Tak, P.P
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order 16/11/2021 In S.B. Criminal Appeal No. 631/2011:-
None present for the appellant.
Learned Public Prosecutor is directed to call for nominal role of the appellant from the jail.
List the matter on 25.11.2021.
In S.B. Criminal Appeal No.402/2011 & 455/2011 :-
None present for the appellant.
List the matter on 25.11.2021.
(RAMESHWAR VYAS),J 3 to 5-rahul arya/-(Downloaded on 16/11/2021 at 09:00:53 PM)
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