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Rajasthan High Court - Jodhpur

Chand @ Rafi @ Yunus And Anr vs State on 16 November, 2021

Author: Rameshwar Vyas

Bench: Rameshwar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR
                                                      S.B. Criminal Appeal No. 631/2011

                                   Chand @ Rafi @ Yunus And Anr.
                                                                                                        ----Appellant
                                                                         Versus
                                   State
                                                                                                      ----Respondent
                                                         Connected With
                                               S.B. Criminal Appeal No. 402/2011
                                   Gurmeet Singh And Ors.
                                                                                                        ----Appellant
                                                                         Versus
                                   State
                                                                                      ----Respondent
                                                      S.B. Criminal Appeal No. 455/2011
                                   Bitu
                                                                                                        ----Appellant
                                                                         Versus
                                   State
                                                                                                      ----Respondent


                                   For Appellant(s)            :     None present
                                   For Respondent(s)           :     Mr. Sudheer Tak, P.P


                                          HON'BLE MR. JUSTICE RAMESHWAR VYAS

Order 16/11/2021 In S.B. Criminal Appeal No. 631/2011:-

None present for the appellant.
Learned Public Prosecutor is directed to call for nominal role of the appellant from the jail.
List the matter on 25.11.2021.
In S.B. Criminal Appeal No.402/2011 & 455/2011 :-
None present for the appellant.
List the matter on 25.11.2021.
(RAMESHWAR VYAS),J 3 to 5-rahul arya/-
(Downloaded on 16/11/2021 at 09:00:53 PM)

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